Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Chattisgarh - Subsection Section 30(3) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003 (3)A copy of the resolution passed by the General Council shall, immediately, be sent to the person concerned.
