Supreme Court - Daily Orders
The Chairman Maharashtra State Co-Op. ... vs Ratan Raghoba Rajurkar on 10 March, 2026
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.9 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.9328/2026
[Arising out of impugned final judgment and order dated 28-03-2022
in WP No. 3678/2021 06-04-2024 in WP No. 3678/2021 passed by the
High Court of Judicature at Bombay at Aurangabad]
THE CHAIRMAN MAHARASHTRA STATE CO-OP. HOUSING FINANCE CORPORATION
LTD, MUMBAI & ANR. Petitioner(s)
VERSUS
RATAN RAGHOBA RAJURKAR & ORS. Respondent(s)
[IA No. 59952/2026 - CONDONATION OF DELAY IN FILING
IA No. 59953/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT]
Date : 10-03-2026 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE VIJAY BISHNOI
For Petitioner(s) :Dr. Arvind S. Avhad, AOR
Mr. Rajat Kapoor, Adv.
Mr. Rishabh Singh, Adv.
For Respondent(s) :Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
Mr. Ankur S. Savadikar, Adv.
Mr. Kartik Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. The present petition has been filed after a delay of 1327 days. The impugned order only directs payment of retiral dues of the employees along with interest @ 6% as there was Signature Not Verified huge delay in disbursement of that amount. Digitally signed by KRITIKA TIWARI Date: 2026.03.18 13:18:33 IST Reason: 2. Even the State was directed to sanction a sum of ₹20.25 crores to be deposited with the petitioner on or before 21.04.2022 and thereafter the amount was to be transferred in the accounts of the employees upto 05.05.2022.
3. Considering the aforesaid facts, the present petition being totally frivolous, deserves to be dismissed on delay as well as on merits with cost of ₹50,000/- (Rupees fifty thousand only) for filing frivolous petition. The amount of cost shall be deposited by the petitioner in the below mentioned bank account within four weeks from today:
Name of Fund Armed Forces Battle Casualties Welfare Fund Bank Name Canara Bank Branch South Block, Defence Headquarters, New Delhi – 110011 IFSC Code CNRB0019055 Account No. 90552010165915
4. The Registry is directed to forward a copy of this order on the following email id for information:
[email protected]
5. Pending application shall also stand disposed of.
(KRITIKA TIWARI) (AKSHAY KUMAR BHORIA) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)