Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Assam - Subsection Section 28(1) in Assam Gramdan Act, 1961 (1)Every Gram Sabha shall have its own Fund to be called Gram Nidhi and may accept grants, donations, bequests, gifts or loans from the Central or the State Government or any local authority or any personal forum for any of the purposes of this Act.
