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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(1)(VII) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(VII)to make arrangement for the conduct of examinations and to appoint result committees or other persons or both, as it thinks fit, to prepare the result of examinations and report such result to the Executive Council for publication;