Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act] Union of India - Subsection Section 46(1)(i) in Insolvency And Bankruptcy Code, 2016 (i)such transaction was made with any person within the period of one year preceding the insolvency commencement date; or