- The appointment of other officers of the University referred to in clause (v) of section 8 shall be made in such manner and the conditions of their service and their powers and duties shall be such as may be prescribed by the [Statute, Ordinance, or Regulations, as the case may be] [These words were substituted for the words 'Statutes and Ordinances', by Gujarat 8 of 1966, Section 9.].
