Delhi High Court - Orders
Iifl Securities Ltd vs Ghcl Employee Stock Option Trust on 27 January, 2026
$~19 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 326/2016
IIFL SECURITIES LTD. .....Petitioner
Through: Mr. Ratan Kumar Singh, Senior
Advocate along with Mr.
Rajeev Gurung and Mr.
Ashwani Kumar, Advocates.
versus
GHCL EMPLOYEE STOCK OPTION TRUST
.....Respondent
Through: Mr. Anil K Airi, Senior
Advocate along with Mr. Ravi
Krishan Chandna, Mr. Visha
Tyagi and Mr. Harsh Gautam,
Advocates.
20
O.M.P. (COMM) 521/2016
GHCL EMPLOYEES STOCK OPTION TRUST .....Petitioner
Through: Mr. Anil K Airi, Senior
Advocate along with Mr. Ravi
Krishan Chandna, Mr. Visha
Tyagi and Mr. Harsh Gautam,
Advocates.
versus
INDIA INFOLINE LTD & ANR .....Respondents
Through: Mr. Ratan Kumar Singh, Senior
Advocate along with Mr.
Rajeev Gurung and Mr.
Ashwani Kumar, Advocates.
21
O.M.P. (COMM) 540/2016
IIFL SECURITIES LTD. .....Petitioner
Through: Mr. Ratan Kumar Singh, Senior
Advocate along with Mr.
Rajeev Gurung and Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/01/2026 at 20:37:03
Ashwani Kumar, Advocates.
versus
GHCL EMPLOYEE STOCK OPTION TRUST
.....Respondent
Through: Mr. Anil K Airi, Senior
Advocate along with Mr. Ravi
Krishan Chandna, Mr. Visha
Tyagi and Mr. Harsh Gautam,
Advocates.
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 27.01.2026
1. At the request of learned counsel appearing for the IIFL Securities Ltd., list on 24.03.2026.
2. A photocopy of the Order passed today be kept in the connected matters.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 27, 2026/nd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2026 at 20:37:03