Delhi High Court - Orders
Virgo Softech Ltd vs National Institute Of Electronics And ... on 14 July, 2022
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~3 & 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 802/2021
VIRGO SOFTECH LTD ..... Petitioner
Through: Ms. Sunanda Tulsyan, Advocate.
versus
NATIONAL INSTITUTE OF ELECTRONICS AND
INFORMATION TECHNOLOGY ..... Respondent
Through: Ms. Bharathi Raju, Senior Panel
Counsel.
+ ARB.P. 804/2021
VIRGO SOFTECH LTD ..... Petitioner
Through: Ms. Sunanda Tulsyan, Advocate.
versus
NATIONAL INSTITUTE OF ELECTRONICS AND
INFORMATION TECHNOLOGY ..... Respondent
Through: Ms. Bharathi Raju, Senior Panel
Counsel.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 14.07.2022 A pass-over is sought on behalf of learned counsel for the respondent. However, considering the position of the Board, it is not possible to accede to the request.
Re-notify on 05th August 2022.
ANUP JAIRAM BHAMBHANI, J.
JULY 14, 2022/uj Signature Not Verified Digitally Signed By:SUNITA RAWAT Signing Date:16.07.2022 14:18:57