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State of Odisha - Section

Section 31 in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

31. Closing of poll.

(1)The Presiding Officer shall close a polling-station at the hour fixed in that behalf and shall not thereafter admit any voter into the polling-station :Provided that, all voters present at the polling-station before it is closed shall be allowed to cast their votes.
(2)If any question arises whether a voter was present at the polling-station before it was closed, it shall be decided by the Presiding Officer and his decision shall be final.