Section 15 in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004
15. Eligibility for contesting elections.
(1)All individual members are eligible to contest the election of a Primary Sports Body.(2)office Bearers of all affiliated Primary Sports Bodies are eligible to contest the elections of a District Level Sports Association.(3)office Bearers of all affiliated District Level Sports Associations are eligible to contest the elections of a State Level Sports Association.(4)Anyone contesting election must possess the qualifications prescribed in Schedule 'C' of this Ordinance.Chapter - IV Settlement of Disputes
