Section 8(8)(c) in The Haryana Transmission and Bulk Supply Licence

[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(8)(c) in The Haryana Transmission and Bulk Supply Licence

(c)provide, in respect of the accounting statements prepared in accordance with this Condition 8, a report in respect of each financial year, by the Auditors, stating whether in their opinion those statements have been properly prepared in accordance with this Condition 8 and give a true and fair view of the revenues, costs, assets, liabilities, reserves and provisions of, or reasonably attributable to, the Separate Business to which the statements relate; and

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State of Haryana - Subsection

Section 8(8)(c) in The Haryana Transmission and Bulk Supply Licence