Delhi High Court - Orders
Mahesh Verma & Anr vs Naresh Kher & Ors on 26 February, 2020
Author: Prateek Jalan
Bench: Prateek Jalan
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 3329/2014
MAHESH VERMA & ANR ..... Plaintiffs
Through: Mr. Ujjwal Jha, Advocate.
versus
NARESH KHER & ORS ..... Defendants
Through: Mr. Anunaya Mehta & Mr.Akshay
Deep Singhal, Advocates for D-1.
Mr. Naveen Pushkarna, Advocate
for D-4.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 26.02.2020
1. The suit was before the Trial Court, at which time certain applications have apparently been filed, which have not been disposed of. The Registry will examine the same, number the pending applications, if any, and list them on the next date of hearing. Any party wishing to file replies to these applications may do so within two weeks. Rejoinder, if any, be filed within two weeks thereafter.
2. List before the Joint Registrar for completion of pleadings, admission/denial of documents and marking of exhibits on 16.04.2020.
3. List alongwith pending applications on 11.08.2020.
PRATEEK JALAN, J FEBRUARY 26, 2020 „pv‟