Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 27 in The Bombay Homoeopathic Practitioners' Act, 1959 27. No refund of fees. - Fees paid under sections 20, [* * *], [23], 25 and 26 shall not be refunded.
