Madhya Pradesh High Court
Middle India Radhasoami Charitable ... vs Shriram on 12 January, 2026
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 CONC-2276-2019 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 2276 of 2019 (MIDDLE INDIA RADHASOAMI CHARITABLE SOCIETY DAYAL BAGH AGRA Vs SHRIRAM AND OTHERS ) Dated : 12-01-2026 Shri Manoj Sharma Sr. Advocate with Shri Quazi Fakhruddin -
Advocate for the petitioner.
As prayed by learned counsel for the petitioner, list on 19.01.2026 along with Contempt Petition Nos.2187/2019 & 2257/2019.
(DWARKA DHISH BANSAL) JUDGE SN Signature Not Verified Signed by: SATTYENDAR NAGDEVE Signing time: 13-01-2026 11:04:39