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State of Haryana - Section

Section 944 in Punjab Jail Manual

944. Well conducted casuals of good caste to be chosen.

- The cooks should always be well conducted and as far as possible, short termed men. For the Hindu cook house men of high caste should be chosen. No convict shall be permitted to cook his own food separately. When possible the cooks should be changed now and again and always carefully watched to prevent any theft or tampering with the food.