Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Assam - Subsection Section 4A(4) in Assam Gramdan Act, 1961 (4)The declaration under sub-section (1) of this section may be made by the persons referred to therein either individually or collectively.
