Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The State Of Mizoram Act, 1986 7. Amendment of section 27A of Act 43 of 1950. - On and from the appointed day, in section 27A of the Representation of the People Act, 1950, in sub-section (4), the word ", Mizoram" shall be omitted.The House of the People
