Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(5)(a) in Karnataka Irrigation (Levy of Betterment Contribution and Water Rate) Act, 1957 (a)the increase in value of the lands by the completion of the construction, restoration, expansion or alteration of the irrigation work;