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Madhya Pradesh High Court

Narayandas vs Smt. Sushiladevi on 6 July, 2015

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                             M.Cr.C. No.8080/2014
                06/07/2015
                    Shri S.I. Ansari learned Counsel   for the 
             petitioner.
                    Shri Vinay Saraf, learned Counsel for the 
             respondents.

Counsel for the applicant prays for time.  List after two weeks, as prayed. At   this   juncture,   Counsel   for   the  respondent   prays   for   analogous   hearing   with  M.Cr.C. No.2947/2015.

List   analogously   after   two   weeks,   as  prayed.

                        (Mrs. S.R. Waghmare) Judge sumathi