Madhya Pradesh High Court
Narayandas vs Smt. Sushiladevi on 6 July, 2015
1
M.Cr.C. No.8080/2014
06/07/2015
Shri S.I. Ansari learned Counsel for the
petitioner.
Shri Vinay Saraf, learned Counsel for the
respondents.
Counsel for the applicant prays for time. List after two weeks, as prayed. At this juncture, Counsel for the respondent prays for analogous hearing with M.Cr.C. No.2947/2015.
List analogously after two weeks, as prayed.
(Mrs. S.R. Waghmare) Judge sumathi