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State of Madhya Pradesh - Section

Section 43 in The M.P. Bhumi Vikas Rules, 1984

43. Cul-De-Sacs.

- Cul-De-Sacs giving access to plots and extending from 150 to 275 metres in length with an additional turning space at 150 metres will be allowed only in residential areas provided that cul-de-sacs would be permissible only on straight roads and further provided that cul-de-sacs end shall be higher in level than the level of starting point of such dead end road, the turning space, in which case shall be not less than 81 square metres in area with no dimension being less than 9 metres.