Chattisgarh High Court
Amrit Lal Thawait vs State Of Chhattisgarh And Ors. 4 ... on 20 March, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 6987 of 2011
Amrit Lal Thawait Versus State of Chhattisgarh & Ors.
20.03.2018 Shri Dhani Ram Patel, Advocate for petitioner.
Shri Shashank Thakur, Government Advocate for State.
Shri Prasoon Agrawal on behalf of Shri Manoj Paranjpe, Advocate
for respondents No. 2 & 3.
At the request of the counsel for respondents No. 2 & 3, list this case on 22/03/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit