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State of Chattisgarh - Section

Section 33 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

33. Disputes as to the constitution of the University authorities and bodies.

- If any question arises as to whether any person has been duly appointed or is entitled to be a member of any authority or other body of the University, the matter shall be referred to the Kuladhipati whose decision thereon shall be final.