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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(5) in The Assam Drugs Control Organisation Service Rules, 1994

(5)The Board, after examination of the documents and information furnished by the Appointing Authority shall recommend to the Appointing Authority a list of officers numbering about double the probable number of vacancies, found suitable for promotion, in order of preference.