Section 58(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(3)In the absence of the Chairman of the Recruitment Board, the Chairman of the State Council shall appoint a member of the Recruitment Board to act as the Chairman of the Board.] [These sub-Sections were substituted for sub-section (4) by Maharashtra 39 of 1989, Section 3.]
