Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] Securities And Exchange Board Of India - Subsection Section 78(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 (1)An employee shall not misuse the residential accommodation or any other facility or concession granted by the Board.
