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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(2)A Registrar empowered by the Board of Management shall have the powers to enter into, and sign agreements and authenticate records on behalf of the University.