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Himachal Pradesh High Court

Unknown vs Rajesh Babbar V. State on 29 March, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Rajesh Babbar v. State .

Cr.MPM No. 660 of 2022 29.3.2022 Present: Mr.R.K. Gautam, Senior Advocate with Mr. Rishab Chandel, Advocate, for the petitioner.

Mr. Arvind Sharma, Additional Advocate General with Mr. Narender Thakur and Mr. Gaurav Sharma, Deputy Advocates General, for the State.

Notice. Mr. Arvind Sharma, learned Additional Advocate General, waives service of notice on behalf of the respondent-State. He prays for and is granted time to file status report on the next date of hearing. List on 12.4.2022.



            29th March, 2022                             (Sandeep Sharma),
                  Manjit                                      Judge







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