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State of Tamilnadu- Act

The Tamil University (Amendment) Act, 2022

TAMILNADU
India

The Tamil University (Amendment) Act, 2022

Act 01 of 2023

  • Published on 9 January 2023
  • Not commenced
  • [This is the version of this document from 9 January 2023.]
  • [Note: The original publication document is not available and this content could not be verified.]
An Act further to amend the Tamil University Act, 1982.BE it enacted by the Legislative Assembly of the State of Tamil Nadu in the seventy-third year of the Republic of India as follows :-

1. Short title and commencement.

(1)This Act may be called the Tamil University (Amendment) Act, 2022.
(2)It shall come into force at once .

2. Amendment of section 6.

In section 6 of the Tamil University Act, 1982, (hereinafter referred to as the principal Act), in sub-section (1), in clause (a) the expression "deaf-mute or suffering from leprosy" shall be omitted.

3. Amendment of section 39.

In section 39 of the principal Act, in sub-section (2), the expression "or deaf-mute or suffers from leprosy" shall be omitted.