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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(1)(xxvi) in North East Adventist University Act, 2015

(xxvi)To invest the funds of the University or money entrusted to the University in any securities and in such manner as the University may deem fit and from time to time to transpose any such investment;