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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(1)(f) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(f)that where affiliation is sought in any branch of experimental science, arrangements have been or will be made in conformity with the Statutes, Ordinances and Regulations for imparting instructions in that branch of science in a properly equipped laboratory or museum;