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[Cites 0, Cited by 0] [Section 50P] [Entire Act]

State of Maharashtra - Subsection

Section 50P(e) in The Mumbai Municipal Corporation Act, 1888

(e)every meeting of the Education Committee shall be presided over by the Chairman, if the Chairman is present at the time appointed for holding the meeting, and, if the Chairman is absent, by such one of the members present as may be chosen by the meeting to be Chairman for the occasion;