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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(4) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(4)The Chairperson of the Forum shall be the independent member, nominated by the Commission in terms of sub-clause (1) of Rule 7 of The Electricity Rules, 2005.