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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Odisha - Subsection

Section 108(6) in The Orissa Motor Vehicles Rules, 1993

(6)Sub-rule (4) and (5) shall not apply to the seats in between which a door is placed and in that case, the space indicated in Sub-rules (4) and (5) shall not exceed 160 centimetres and 220 centimetres, respectively.