Bombay High Court
Fit (Earlier Known As M/S. France ... vs Parag Milk Foods Pvt. Ltd.,(Earlier ... on 15 July, 2025
JPP 1. COMFA 2.2024.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed CIVIL APPELLATE JURISDICTION
JYOTI by JYOTI
PRAKASH
PRAKASH PAWAR
PAWAR Date: 2025.07.15
18:49:45 +0530
COMMERCIAL FIRST APPEAL NO. 2 OF 2024
WITH
INTERIM APPLICATION NO. 11228 OF 2024
F.I.T. )Earlier known as
M/s. France International Trade) ... Appellant/Appellant
V/s.
Parag Milk Foods Pvt. Ltd. ... Respondent
_______________________________________
Mr. G.S. Godbole, Senior Advocate with Mr. Shon Gadgil and Mr. Shivraj R.
Patne for the Appellant
Mr. Kayval Shah for Respondent No.1
_______________________________________
CORAM : ALOK ARADHE, CJ. AND
SANDEEP V. MARNE, J.
DATE : 15 JULY 2025 P.C. :
1. Heard on the question of admission.
2. Issue notice. Mr. Shah, learned Counsel waives notice on behalf of Respondent No.1
3. List on 12 August 2025.
( SANDEEP V. MARNE, J. ) ( CHIEF JUSTICE ) 1/1 ::: Uploaded on - 15/07/2025 ::: Downloaded on - 02/08/2025 03:16:00 :::