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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Tamilnadu - Subsection

Section 46(4) in Tamil Nadu Town and Country Planning Act, 1971

(4)Before making an order under this section providing for the transfer of functions from or to a new town development authority or for the exercise of any function to such new town development authority, the Government shall consult with that new town development authority.Chapter - VI Control of Development and Use of Land