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Himachal Pradesh High Court

Kapil Mohan vs . State Of Hp & Ors. on 18 April, 2024

Author: Sandeep Sharma

Bench: Sandeep Sharma

Kapil Mohan Vs. State of HP & Ors.

.

CWP No. 218 of 2013 18.04.2024 Present: Mr. Sunil Mohan Goel, Advocate, for the petitioner.

Mr. Rajan Kahol, Mr. Vishal Panwar & Mr. B.C Verma, Additional Advocate Generals and Mr. Ravi Chauhan, Deputy Advocate General, for respondents/ State.

Mr. Balram Sharma, Deputy Solicitor General of Indian, for respondent­Union of India.

Learned counsel for the petitioner prays for and is granted two weeks' time to have complete instructions.

List on 10.05.2024.




            April 18, 2024                             (Sandeep Sharma)




               (sunil)                                        Judge






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