Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 92(2)] [Section 92] [Entire Act] Union of India - Subsection Section 92(2)(i) in The Food Safety And Standards Act, 2006 (i)limits of quantities of contaminants, toxic substance and heavy metals, etc., under section 20;