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[Cites 0, Cited by 1] [Section 62(2)] [Section 62] [Entire Act]

State of Madhya Pradesh - Subsection

Section 62(2)(g) in The M.P. Excise Act, 1915

(g)[ regulation the amount, time, place and manner of payment of any duty or fee or tax or penalty] [Substituted by M.P. Act No. 39 of 1982.];