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Union of India - Section

Section 25 in The Mumbai Port Trust (Pension Fund) Regulations, 2004

25. Winding up of the Trust for reconstruction : In the event of the Trust being wound up voluntarily or for the purpose of reconstruction, reconstitution or amalgamation with any other Entity, the Trustees may make such arrangement or enter into such agreements as approved by the Ministry of Shipping, Government of India and the Commissioner of Income Tax.