Gujarat High Court
M/S .Gujarat Pole Industries vs Madhya Gujarat Vij Company Ltd on 10 January, 2019
Author: K.M.Thaker
Bench: K.M.Thaker, B.N. Karia
C/SCA/20754/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 20754 of 2018
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M/S .GUJARAT POLE INDUSTRIES
Versus
MADHYA GUJARAT VIJ COMPANY LTD
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Appearance:
G H VIRK(7392) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE K.M.THAKER
and
HONOURABLE MR.JUSTICE B.N. KARIA
Date : 10/01/2019
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE K.M.THAKER) Learned advocate for the petitioner seeks permission to amend the petition in terms of draft amendment dated 9th January, 2019.
Leave to amend the petition is granted. Amendment to be carried out on or before 11th January, 2019.
S.O. to 15th January, 2019.
(K.M.THAKER, J) (B.N. KARIA, J) ALI Page 1 of 1