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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in The Chartered Accountants (Election to the Council) Rules, 2006

(3)[ Each ballot paper shall contain a counterfoil, and the serial number of the ballot paper shall be printed on the counter foil.] [Inserted by Notification No. G.S.R. 796(E), dated 23.8.2018 (w.e.f. 5.9.2006).]