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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(2)(c) in The M.P. Municipalities Act, 1961

(c)the term of the Notified Area Committees shall, notwithstanding the expiry of their terms, be deemed to extend to, and expire with, the date immediately preceding the date on which they are reconstituted under clause (d) of sub-section (1) of Section 341;