Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 394] [Entire Act]

Union of India - Subsection

Section 394(4) in Bharatiya Nagarik Suraksha Sanhita, 2023

(4)An order under this section may also be made by an Appellate Court or by the High Court or Court of Session when exercising its powers of revision.