Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(1) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973 (1)The form in which a transferor shall make a declaration under clause (a) of sub-section (2) of section 17 of the Act shall be in Form 6.
