Rajasthan High Court - Jaipur
Dr. Sameena Begam W/O Dr. Faiyyaz ... vs State Of Rajasthan on 28 July, 2021
Author: Narendra Singh Dhaddha
Bench: Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 2059/2021
Dr. Sameena Begam W/o Dr. Faiyyaz Hussain
----Petitioner
Versus
State Of Rajasthan & Anr.
----Respondents
S.B. Criminal Miscellaneous (Petition) No. 2066/2021 Dr. Sameena Begam W/o Dr. Faiyyaz Hussain
----Petitioner Versus State Of Rajasthan & Anr.
----Respondents For Petitioner(s) : Mr. Manish Parihar, Adv. For Respondent(s) : Mr. Imran Khan, PP HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 28/07/2021 Issue notice to the respondent No.2, returnable by 08.09.2021.
List the matters on 08.09.2021.
Meanwhile, the order dated 12.11.2018 passed by the learned Additional Chief Judicial Magistrate, Jhalrapatan titled as "Raj Kumar Jain Vs. Dr. Sameena Begam" shall remain stayed.
(NARENDRA SINGH DHADDHA),J Gourav/59 & 60 (Downloaded on 02/08/2021 at 09:33:43 PM) Powered by TCPDF (www.tcpdf.org)