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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(b) in The Chartered Accountants (Amendment) Act, 2006

(b)in sub- section (2),-(i) in clause (g), the words" the Council and" shall be omitted;
(ii)in clause (j), for the word" clerks" occuring at both the places, the word" assistants" shall be substituted;
(iii)in clause (r), the word" and" shall be inserted at the end;
(iv)clause (s), shall be omitted.