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State of Haryana - Section

Section 979 in Punjab Jail Manual

979. Clothing to be marked.

- Each article of Jail clothing and bedding supplied to every convict shall be marked legibly with a separate consecutive number, running from 1 to 20,000 in the case of central jails and first class district jails, from, 1 to 10,000 in the case of second and third class district jails, and from 1 to 5,000 in the case of fourth class district jails.Note - White or grey woollen articles shall be marked with coaltar while articles of black colour shall be marked with white paint. In all cases 2-1/2 inches wooden dies shall be used.