Section 40(4) in The Orissa Panchayat Samiti Act, 1959
(4)Such person shall so far as the Fund to the credit of the [* * *] [Omitted vide Orissa Act No. 1 of 1968.] Samiti [* * *] [Omitted vide Orissa Act No. 1 of 1968.] admit, be bound to comply with such order.
