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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(e) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(e)walls or partitions which are to be demolished by hand are not left standing more than one store of high above the uppermost floor on which persons are working.