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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(7)(a) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(a)Fee Structure. - The applicant shall give a declaration that the school will collect the fee fixed by the Committee constituted under the Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009 (Tamil Nadu Act 22 of 2009). %